Hdfc Ergo, Gen. Insurance Co. Ltd. ... vs Smt. Priya Anil Khetre And Ors
2022 Latest Caselaw 11178 Bom

                      Megha                                           912_ia_10275_2022.doc



                                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                          CIVIL APPELLATE JURISDICTION

                                       INTERIM APPLICATION NO.10275 OF 2022
                                                        IN
                                            FIRST APPEAL NO.709 OF 2022

                       HDFC ERGO Gen. Insurance Co. Ltd.                             ...Applicant
                                         Versus
                       Smt. Priya Anil Khetre and Ors.                             ...Respondents
                                                        ...
                      Mr. Aditya Mahadik with Ms Sweta Shah i/b. Mr. Abhijit Kulkarni for
                      the Applicant.
                      Mr. Rajan S. Pawar for the Respondents.


                                                  CORAM: SMT. ANUJA PRABHUDESSAI, J.

DATED : 20th OCTOBER, 2022.

P. C. :-

1. Learned counsel for the Appellant states that the entire

amount of compensation as per the impugned Judgment has been

deposited before the Court of Commissioner for Employees'

Compensation Act and Judge, 2nd Labour Court, Nashik.

2. In the light of the said statement, execution and

implementation of the impugned Judgment is stayed pending hearing

of the appeal.

3. Application stands disposed of.

(SMT. ANUJA PRABHUDESSAI, J.) Digitally signed MEGHA by MEGHA S PARAB S Date:

2022.10.21

PARAB 20:58:23 +0530