Moosabhai Gagji Khetani vs Rahim Manji Kaba
2022 Latest Caselaw 11013 Bom

Citation : 2022 Latest Caselaw 11013 Bom
Judgement Date : 18 October, 2022

Bombay High Court

Moosabhai Gagji Khetani vs Rahim Manji Kaba on 18 October, 2022

Bench: B.P. Colabawalla

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

        EXECUTION APPLICATION NO. 356 OF 2021

 Moosabhai Gagji Khetani                                  ....PETITIONER
            V/S
 Rahim Manji Kaba                                       ....RESPONDENT

K. M. Bhatia i/b A.M. Rajabally for claimant Nisha Kaba i/b Hare krishna Mishra for Judgment Debtor Shehzad Naqvi for applicant in IA(L)/29791/21

CORAM : HON'BLE SHRI JUSTICE B.P.

COLABAWALLA J DATE : 18th October, 2022 P.C. :