Archana Dattatraya Markendya ... vs Padmavati Nanasaheb Parkhe
2022 Latest Caselaw 10988 Bom

                                                                             40.CRA.265.22.doc

BDP-SPS-TAC


  BHARAT
  DASHARATH
  PANDIT                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
  Digitally signed
  by BHARAT
  DASHARATH
  PANDIT
                                      CIVIL APPELLATE JURISDICTION
  Date: 2022.10.21
  18:20:40 +0530




                                CIVIL REVISION APPLICATION NO. 265 OF 2022
                                                   WITH
                                   INTERIM APPLICATION NO.3761 OF 2022

                     Archana Dattatraya Markendya
                     (Since deceased through LRS) & Ors.            ..Applicants
                                V/s
                     Padmavati Nanasaheb Parkhe & Anr.              ..Respondents

                     Mr. Gurudas S. Gorwadkar for the Applicants.
                     Mr. Akshay H. Bankapur i/by Mr. Pratik Kalantri for the Respondents.

                                           CORAM: NITIN W. SAMBRE, J.

                                           DATE:      18th OCTOBER, 2022

                     P.C.:-

1. Affidavit tendered by Applicants/judgment debtor through their counsel sworn on 18th October, 2022 is taken on record and marked 'X' for identification.

2. In view of the said undertaking furnished in the said affidavit which is accepted by this Court, present revision stands disposed of. As a consequence, pending Interim Application also stands disposed of.

( NITIN W. SAMBRE, J. )