Freyssinet Mernard India Pvt. Ltd vs Supreme Infrastructure India Ltd
2022 Latest Caselaw 10894 Bom

           Digitally
                                                                      comexl 14691-22..doc
           signed by
           LAXMI
LAXMI      SUBHASH
SUBHASH    SONTAKKE
SONTAKKE   Date:
           2022.10.17
           17:34:51
           +0530
                                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                       ORDINARY ORIGINAL CIVIL JURISDICTION
                                             IN ITS COMMERCIAL DIVISION
                          COMMERCIAL EXECUTION APPLICATION (L) NO. 14691 OF 2022


                        Freyssinet Mernard India Pvt. Ltd.                          ..Applicant
                                 Vs.
                        Supreme Infrastructure India Ltd.                           ..Respondent



                        Mr. Subradeep Banerjee i/b. Kevin Shah & Associates, for the
                        Applicant.

                                                         CORAM:- B. P. COLABAWALLA,J.

DATE :- OCTOBER 17, 2022.

P. C.:

1. Not on board. At the request of the Applicant/Decree

Holder taken on board.

2. The learned Advocate appearing on behalf of the Applicant/

Decree Holder states that the Respondent/Judgment Debtor has been

wound up pursuant to the orders passed by the NCLT. He therefore,

seeks leave to withdraw the above Execution Application with liberty to

file his claim before the Liquidator and/or any other appropriate

proceedings before the NCLT.

                        Laxmi                                                           page 1 of 2
                                                comexl 14691-22..doc

3. In view of the aforesaid statement, the above Execution

Application is dismissed as withdrawn with liberty as prayed.

4. This order will be digitally signed by the Private

Secretary/Personal Assistant of this Court. All concerned will act on

production by fax or email of a digitally signed copy of this order.

                                       ( B. P. COLABAWALLA, J. )




Laxmi                                                            page 2 of 2