G.L. Engineering Industries Pvt. ... vs Supreme Engineering Ltd
2022 Latest Caselaw 10864 Bom

Citation : 2022 Latest Caselaw 10864 Bom
Judgement Date : 17 October, 2022

Bombay High Court

G.L. Engineering Industries Pvt. ... vs Supreme Engineering Ltd on 17 October, 2022

Bench: N. J. Jamadar

                                                                                       5-sj-15-2021.doc




                                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                      ORDINARY ORIGINAL CIVIL JURISDICTION

                                       SUMMONS FOR JUDGMENT NO.15 OF 2021
                                                      WITH
                                        INTERIM APPLICATION NO.606 OF 2021
                                                       IN
                                      COMMERCIAL SUMMARY SUIT NO.29 OF 2021


                      G.L. Engineering Industries Pvt. Ltd.                 ...Plaintiff
                            vs.
                      Supreme Engineering Ltd.                              ...Defendant

                      None for the Plaintiff.
                      Mr. Vipul Patel i/b. Mr. Haresh Mehta & Co., for the Defendant.
VISHAL
SUBHASH                                         CORAM :    N. J. JAMADAR, J.

PAREKAR DATE : OCTOBER 17, 2022 Digitally signed by VISHAL SUBHASH PAREKAR P.C.:

Date: 2022.10.19 14:12:08 +0530

1. None present for the plaintiff, despite the matter having been

posted for dismissal order.

2. The suit stands dismissed for want of prosecution.

3. Summons for Judgment also stands disposed.

(N. J. JAMADAR, J.)

Vishal Parekar, P.A. ...1