Bengal Mills Stores Supply ... vs Oriental Manufacture (A Division ...
2022 Latest Caselaw 10676 Bom

Citation : 2022 Latest Caselaw 10676 Bom
Judgement Date : 13 October, 2022

Bombay High Court

Bengal Mills Stores Supply ... vs Oriental Manufacture (A Division ... on 13 October, 2022

Bench: N. J. Jamadar

                                                                    27. SJL 23791-21 in COMSS 45-21.doc

                                    IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                       ORDINARY ORIGINAL CIVIL JURISDICTION
                                            IN ITS COMMERCIAL DIVISION

                                    SUMMONS FOR JUDGMENT (L) NO. 23791 OF 2021
                                                      IN
                                      COMMERCIAL SUMMARY SUIT NO. 45 OF 2021

                    Bengal Mills Stores Supply Company (Bombay)       ...       Plaintiff
                          Versus
                    Oriental Manufacturers                             ...    Defendant


                    Ms. Gargi Warunjikar i/b Nitesh Bhutekar for Plaintiff.
                    Mr. Mohan Rao for Defendant.
                                                          CORAM       :       N.J.JAMADAR, J.

DATE : 13th OCTOBER, 2022 P.C.:

. List on 17th November, 2022 for hearing on Summons for Judgment

alongwith Interim Application No. 30710 of 2022.

( N.J.JAMADAR, J. )

Digitally signed by NIKITA NIKITA YOGESH YOGESH GADGIL GADGIL Date: