Avinash @ Arvind Shantaram Mohite vs Mahadev Dattatraya Teli
2022 Latest Caselaw 10670 Bom

Citation : 2022 Latest Caselaw 10670 Bom
Judgement Date : 13 October, 2022

Bombay High Court

Avinash @ Arvind Shantaram Mohite vs Mahadev Dattatraya Teli on 13 October, 2022

Bench: Anuja Prabhudessai

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GONSALVES       Date: 2022.10.15 10:49:35
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                         sg                                                                       906.cra226-21.doc


                                                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                                                                CIVIL APPELLATE JURISDICTION

                                                       CIVIL REVISION APPLICATION NO.226 OF 2021

                                        Avinash @ Arvind Shantaram Mohite             ...Applicant
                                             vs.
                                        Mahadev Dattatraya Teli                       ...Respondent
                                                                         ....
                                        Mr. Akshay Kulkarni, for the Applicant.

                                        Mr. Rushikesh Chandrashekhar, Barge, for the Respondent.
                                                                       ....
                                                          CORAM : SMT. ANUJA PRABHUDESSAI, J.

DATE : 13 OCTOBER 2022

P.C. :

Learned Counsel for the Applicant seeks time to take instructions about deposit of the rent and deposit of money as per the judgment in Atmaram Properties (P) Ltd. vs. Federal Motors (P) Ltd.1.

2. Stand over to 18 October 2022 for admission. Interim relief is extended till the next date.


                                                                         (SMT. ANUJA PRABHUDESSAI, J.)




                                        1    (2005) 1 SCC 705