Satpalsing Kasturilalji Arora vs Prakash Mohanlal @ Kanaiyalal ...
2022 Latest Caselaw 10551 Bom

                                                                         910 appa 872.22.odt..odt
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                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                          NAGPUR BENCH, NAGPUR.

                        CRIMINAL APPLICATION NO.872/2022
                                 Shri Satpalsingh Kasturilalji Arora
                                               ( Vs. )
                                   Prakash Jaiswal and another
_________________________________________________________________________
Office Notes, Office Memoranda of Coram,
appearances, Court's orders of directions               Court's or Judge's orders.
and Registrar's Orders.
                            Shri Yogesh Mandpe, Advocate for the applicant.




                            CORAM : G.A. SANAP, J.

DATE : 11.10.2022.

Heard learned Advocate for the applicant.

2. Leave as prayed for to file an appeal against the impugned judgment and order of acquittal dated 08.07.2022 is granted.

3. Admit.

4. Issue notice to the respondents, returnable after six weeks.

JUDGE

manisha