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The Oriental Insurance Company ... vs Panchasheela Sanjay Kale And Ors
2022 Latest Caselaw 10542 Bom

Citation : 2022 Latest Caselaw 10542 Bom
Judgement Date : 11 October, 2022

Bombay High Court
The Oriental Insurance Company ... vs Panchasheela Sanjay Kale And Ors on 11 October, 2022
Bench: Anuja Prabhudessai
                      P.H. Jayani                                     26 FAST22240.2022.doc

                                    IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                            CIVIL APPELLATE JURISDICTION

                                    INTERIM APPLICATION (ST.) NO. 22242 OF 2022
                                                         IN
                                        FIRST APPEAL (ST.) NO. 22240 OF 2022
                                                       WITH
                                        FIRST APPEAL (ST.) NO. 22240 OF 2022

                      The Oriental Insurance Co. Ltd.                 .... Applicant
                                 v/s.
                      Smt. Panchasheela Sanjay Kale
                      and ors.                                        .... Respondents

                      Mr. Siddhartha R. Ronghe for the Applicant/Appellant.

                                               CORAM: SMT. ANUJA PRABHUDESSAI, J.

DATED : 11th OCTOBER, 2022.

P. C. :-

. Learned counsel for the Appellant/Applicant states that entire

amount of compensation as per the impugned judgment and award

dated 25/04/2022 passed in Application No.431 of 2019, has been

deposited.

2. Ad-interim relief is extended till the next date of hearing. Issue

notice to the Respondent Nos.1 to 6, returnable on or before

21/11/2022. Private service is permitted.

PREETI H JAYANI (SMT. ANUJA PRABHUDESSAI, J.) Digitally signed by PREETI H JAYANI Date: 2022.10.13 16:39:52 +0530

 
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