Executive Trading Company Pvt Ltd vs Grow Well Mercantile Pvt Ltd
2022 Latest Caselaw 10457 Bom

Citation : 2022 Latest Caselaw 10457 Bom
Judgement Date : 10 October, 2022

Bombay High Court

Executive Trading Company Pvt Ltd vs Grow Well Mercantile Pvt Ltd on 10 October, 2022

Bench: N. J. Jamadar

          Digitally signed
SWAROOP   by SWAROOP
SHARAD    SHARAD PHADKE
          Date: 2022.10.11
PHADKE    13:59:55 +0530
                                                                            25 sj 75 of 2021.doc

                     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                        ORDINARY ORIGINAL CIVIL JURISDICTION
                             IN ITS COMMERCIAL DIVISION
                         SUMMONS FOR JUDGMENT NO.75 OF 2021
                                         IN
                              SUMMARY SUIT NO.19 OF 2020

Executive Trading Company Pvt. Ltd.                           ...     Plaintiff
      Versus
Grow Well Mercantile Pvt. Ltd.                                ...   Defendant

Mr. Shanay Shah with Mr. Aamir Ali Sheikh i/by Dhruve Liladhar and Co., for
Plaintiff.
Ms. Sonali Mehta i/by Khaitan Legal Associates, for Defendant.
                              CORAM:        N.J.JAMADAR, J.

DATE: 10th OCTOBER, 2022

P.C.:

1. Await report of mediation.

2. List on 21st November, 2022.

( N.J.JAMADAR, J. )

SSP 1/1

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