Jairaj Sonawala vs Hbs Group Co. And 2 Ors
2022 Latest Caselaw 10454 Bom

Citation : 2022 Latest Caselaw 10454 Bom
Judgement Date : 10 October, 2022

Bombay High Court

Jairaj Sonawala vs Hbs Group Co. And 2 Ors on 10 October, 2022

Bench: N. J. Jamadar

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          13:59:36 +0530                                                     26 sjl 26454 of 2021.doc

                     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                        ORDINARY ORIGINAL CIVIL JURISDICTION
                             IN ITS COMMERCIAL DIVISION
                      SUMMONS FOR JUDGMENT (L) NO.26454 OF 2021
                                         IN
                              SUMMARY SUIT NO.64 OF 2021

Jairaj Sonawala                                                 ...        Plaintiff
        Versus
HBS Group Co. and Ors.                                          ...      Defendants

None for Plaintiff.
Mr. Rohan Sawant with Mr. Priyank Daga i/by Jayakar and Partners, for Defendants.


                                CORAM:        N.J.JAMADAR, J.

                                DATE:         10th OCTOBER, 2022

P.C.:

1. Heard the learned Counsel for the Defendants.

2. None appears for the Plaintiff.

3. The learned Counsel for the Defendants submits that the Defendants

have filed Affidavit in Reply seeking leave to defend the Suit on 2 nd February, 2022. He

further submits that the Defendants have not been served with the Affidavit in

Rejoinder.

4. List the Summons for Judgment for hearing on 21 st November, 2022.



                                                                ( N.J.JAMADAR, J. )




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