Il And Fs Financial Services ... vs Serveall Constructions Private ...
2022 Latest Caselaw 10452 Bom

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SWAROOP   SWAROOP
SHARAD    SHARAD PHADKE


                                                                                       20 sj 12 of 2019.doc
          Date: 2022.10.11
PHADKE    13:56:52 +0530




                         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                            ORDINARY ORIGINAL CIVIL JURISDICTION
                                 IN ITS COMMERCIAL DIVISION
                             SUMMONS FOR JUDGMENT NO.12 OF 2019
                                             IN
                                 SUMMARY SUIT NO.238 OF 2019

IL and FS Financial Services Ltd.                                        ...     Plaintiff
       Versus
Serveall Constructions Pvt. Ltd. and Ors.                                ...   Defendant

Dr. Birendra Saraf, Senior Advocate with Mr. Rohan Savant, Mr. Sachin Chandarana
with Mr. Aagam Mehta i/by MKA and Co., for Plaintiff.
Mr. Syed Ahmed for Defendant Nos.1, 3 and 4.
                                      CORAM:        N.J.JAMADAR, J.

                                      DATE:         10th OCTOBER, 2022

P.C.:

1. Heard the leaned Counsel for the parties.

2. At the request of the learned Counsel for the Defendants, by way of final

indulgence, list the Summons for Judgment on 10th November, 2022.

                                                                         ( N.J.JAMADAR, J. )




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