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The Divisional Manager, Reliance ... vs Sau. Shobha Navnath Gore And Ors
2022 Latest Caselaw 10382 Bom

Citation : 2022 Latest Caselaw 10382 Bom
Judgement Date : 7 October, 2022

Bombay High Court
The Divisional Manager, Reliance ... vs Sau. Shobha Navnath Gore And Ors on 7 October, 2022
Bench: Anuja Prabhudessai
Megha                                    505_ia_18172 _2022.doc



           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                   CIVIL APPELLATE JURISDICTION

              INTERIM APPLICATION NO.18172 OF 2022
                               WITH
              INTERIM APPLICATION NO.18173 OF 2022
                                IN
               FIRST APPEAL (STAMP) NO.5458 OF 2020

The Divisional Manager, Reliance
General Insurance Co. Ltd.                ...Applicant/Appellant
               Versus
Sou. Shobha Navnath Gore and
Ors.                                            ...Respondents
                                  ...
Ms Kalpana R. Trivedi for the Applicant/Appellant.


                         CORAM: SMT. ANUJA PRABHUDESSAI, J.

DATED : 7th OCTOBER, 2022.

P. C. :-

1. Not on board. Taken on board upon being mentioned on

the ground of urgency.

2. By these applications, the Applicant has sought to

condone the delay and to restore the appeal, which was dismissed

for non-compliance of order dated 15/03/2021. In order dated

15/03/2021 this Court (Coram : Prithviraj K. Chavan, J.) had recorded

the statement of learned counsel for the Appellant that the entire

amount of compensation with interest would be deposited before

Megha 505_ia_18172 _2022.doc

the M.A.C.T., Nashik, and that the ofce objections would also be

removed within two weeks.

3. Learned counsel for the Appellant states that the

compensation as per the impugned Judgment and Award has been

deposited before the Claims Tribunal, Mumbai. She further states

that ofce objections will be removed within one week.

4. In the light of the said statement and the reasons stated

in the application, the delay is condoned. The appeal is restored.

5. Both the applications stand disposed of.



                                               (SMT. ANUJA PRABHUDESSAI, J.)




        Digitally signed
MEGHA   by MEGHA S
        PARAB
S       Date:
        2022.10.07
PARAB   18:45:06
        +0530





 

 
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