Ghanshyam S/O Nanakram Balani vs Meena W/O Ghanshyam Balani @ Meena ...
2022 Latest Caselaw 10317 Bom

                                                                                                                                  cao266.22 1
                                                                           1

                            IN THE HIGH COURT OF JUDICATURE AT BOMBAY,
                                       NAGPUR BENCH, NAGPUR

                      CAO NO.266/2022 IN FCA ST.NO.2894/2022
                           Ghanshyam s/o Nanakram Balani
                                       ..vs..
            Mrs.Meena w/o Ghanshyam Balani @ Meena d/o Parmanand Sewani
..........................................................................................................................................................................
Office Notes, Office Memoranda of Coram,
appearances, Court orders or directions                                           Court's or Judge's Order
and Registrar's orders
..........................................................................................................................................................................
                    Shri K.L.Satuja, Advocate for the Applicant.

                    CORAM : A.S.CHANDURKAR & URMILA JOSHI-PHALKE, JJ.

DATED : 06/10/2022

1. This is an application for condonation of delay caused in filing an appeal against judgment and decree passed by the Family Court. Delay is of 67 days.

2. Issue notice to the non-applicant, returnable in four weeks.

                                  (URMILA JOSHI-PHALKE, J.)                                     (A.S.CHANDURKAR, J.)

                    !! BrWankhede !!                  Digitally signed
                                                      by BHUSHAN
                     BHUSHAN                          RANA
                     RANA                             WANKHEDE
                     WANKHEDE                         Date:
                                                      2022.10.07
                                                      12:48:15 +0530




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