Lalit Construction And Ors vs Manubhai Hargovandas Pated
2022 Latest Caselaw 10256 Bom

                                            P-3-OSIWP-2360-2020-IN-NMA-3282-2005.DOC
          Digitally signed by
VARSHA    VARSHA VIJAY
VIJAY     RAJGURU
          Date: 2022.10.06
RAJGURU   17:07:38 +0530




          varsha



               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                       ORDINARY ORIGINAL CIVIL JURISDICTION
                          INTERIM APPLICATION NO. 2360 OF 2020
                                                IN
                                NOTICE OF MOTION NO. 3282 OF 2005
                                                IN
                                      APPEAL NO. 960 OF 2005
                                                IN
                       SUMMONS FOR JUDGMENT NO. 519 OF 2003
                                                IN
                                  SUMMARY SUIT NO. 3589 OF 2002


          Manubhai Hargovandas Patel                                   ...Applicant/
                                                                            Plaintiff
                 In the matter between
          Manubhai Hargovandas Patel                                     ...Plaintiff
                 Versus
          Lalit Construction & Ors                                    ...Defendants


          Mr Divesh Chamboowala,, for Defendent No.2.


                                       CORAM      G.S. Patel &
                                                  Gauri Godse, JJ.

                                       DATED:     4th October 2022
          PC:-

1. Mentioned. Not on board. Taken on board.

4th October 2022 P-3-OSIWP-2360-2020-IN-NMA-3282-2005.DOC

2. There are inadvertent errors in the appearances as also in the body of the order. The appearances have been inverted. These are to be corrected. The order dated 29th September 2022 is to be corrected accordingly.

(Gauri Godse, J) (G. S. Patel, J)

4th October 2022