Zoetis India Ltd vs Steesha Samir Bhojwani
2022 Latest Caselaw 10177 Bom

                                                                       18-SJ-38-21+.DOC

                                                                            Sayali Upasani



                             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                 ORDINARY ORIGINAL CIVIL JURISDICTION

SANTOSH
SUBHASH                         SUMMONS FOR JUDGMENT NO. 38 OF 2021
KULKARNI
Digitally signed by
SANTOSH
SUBHASH
                                                      IN
KULKARNI

                              COMMERCIAL SUMMARY SUIT NO. 44 OF 2021
Date: 2022.10.06
15:09:00 +0530




                                                    WITH
                                  INTERIM APPLICATION NO.2339 OF 2021
                                                      IN
                              COMMERCIAL SUMMARY SUIT NO. 44 OF 2021


                      Zoetis India Ltd                                    ...Plaintiff
                                          Vs
                      Steesha Samir Bhojwani                            ...Defendant

                      Mr. Mihir N. i/b Mr. Kiran Mohite, for Plaintiff.
                      Mr. D.V. Deokar, i/b Parimal Shroff & Co., for Defendant.

                                              CORAM:       N. J. JAMADAR, J.

DATED : 3rd OCTOBER, 2022

PC:-

At the request of the learned Counsels for the

parties, list on 17th November, 2022.

[N. J. JAMADAR, J.]