Naresh Laxmidas Bhatia And 6 Ors vs S.D. Bhalerao Associates And 4 Ors
2022 Latest Caselaw 10176 Bom

                                                                        20-SJ-10-22+.DOC

                                                                             Sayali Upasani



                             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                 ORDINARY ORIGINAL CIVIL JURISDICTION

SANTOSH
SUBHASH                          SUMMONS FOR JUDGMENT NO. 10 OF 2020
KULKARNI
Digitally signed by
SANTOSH
SUBHASH
                                                     WITH
KULKARNI

                                   INTERIM APPLICATION NO.2243 OF 2021
Date: 2022.10.06
15:09:00 +0530




                                                       IN
                               COMMERCIAL SUMMARY SUIT NO. 98 OF 2021


                      Naresh Laxmidas Bhatia & 6 Ors                     ...Applicants
                      In the matter between
                      Naresh Laxmidas Bhatia & 6 Ors                      ...Plaintiffs
                                            Vs
                      S.D.Bhalerao Associates & Ors                     ...Defendants


                      Jamsheed Master a/w Rajesh Vanzara,for
                            Applicants/Plaintiffs
                      Tahir Prande i/b Juris Consillis, for Defendant Nos. 1 to 4

                                               CORAM:       N. J. JAMADAR, J.

DATED : 3rd OCTOBER, 2022

PC:-

List on 10th October, 2022, at 2.30 pm.

[N. J. JAMADAR, J.]