Mr. Jayantibhai Talakchand Shah ... vs Mr.Bipin J. Mehta Trustees Of ...
2022 Latest Caselaw 10175 Bom

                                                                      15-FA-58-19+.DOC

                                                                          Sayali Upasani



                            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                        CIVIL APPELLATE JURISDICTION
SANTOSH
SUBHASH
KULKARNI                             FIRST APPEAL NO. 58 OF 2019
                                                WITH
Digitally signed by
SANTOSH SUBHASH
KULKARNI
Date: 2022.10.07
11:44:53 +0530
                                  CIVIL APPLICATION NO. 226 OF 2019
                                                WITH
                              INTERIM APPLICATION (ST) NO.21073 OF 2021
                                                  IN
                                    FIRST APPEAL NO. 58 OF 2019

                      Jayantibhai Talakchand Shah alias               ...Applicant/
                      Jayantilal T. Shah                                  Appellant
                                          Vs
                      Bipin Jaysukhlal Mehta & Ors                  ...Respondents

                      Mr. Vineet B. Naik, Senior Advocate a/w Mr. Rajesh Jain, Mr.
                            Ameya Mahajan & Mr. Rohit Jain i/b Legal Juris, for
                            Appellant.
                      Mr. Pradeep Ramchandani a/w Adv. V.M. Advani & R.R. Shah,
                            for Respondent Nos. 1 to 12
                      Ms. Tanya Goswami, AGP for State.

                                               CORAM:     N. J. JAMADAR, J.

DATED : 3rd OCTOBER, 2022

PC:-

1 Heard Mr. Naik, the learned Senior Counsel for Appellant in

rejoinder.

2 Reserved for judgment.

[N. J. JAMADAR, J.]