Citizen Education Society ... vs Dhananjay S/O Ambadas Dhabe And ...
2022 Latest Caselaw 12196 Bom

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              BENCH AT NAGPUR
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 2057 OF 2020

 Citizen Education Society Through Its     ....PETITIONER
 Chairman/president, Nagpur And Another
             V/S
 Dhananjay S/o Ambadas Dhabe And Others ....RESPONDENT

ADV. ROHIT JOSHI WITH ADV. BG KULKARNI WITH ADV. MADHUR A DEO for Petitioner ADV. ANAND JAISWAL SR. COUNSEL WITH ADV. SHANTANU S. GHATE FOR R/2 ADV. AP RAGHUTE WITH ADV. POOJA AGRAWAL FOR R/1. SHRI NR PATIL AGP FOR R/3. ADV. AD MOHGAONKAR AND ADV. MANISH SHUKLA WITH ADV. SP BHANDARKAR FOR INTERVENER

CORAM : HON'BLE SHRI JUSTICE SUNIL B. SHUKRE & HON'BLE SHRI JUSTICE VINAY JOSHI & HON'BLE SHRI JUSTICE M. W. CHANDWANI, JJ DATE : 25th November, 2022 P.C. :

HEARD. THE LEARNED COUNSEL FOR THE PARTIES. MATTER IS CLOSED FOR JUDGMENT.

( FOR REGISTRAR JUDICIAL )

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