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Canara Bank vs Sks Power Generation ...
2022 Latest Caselaw 12000 Bom

Citation : 2022 Latest Caselaw 12000 Bom
Judgement Date : 22 November, 2022

Bombay High Court
Canara Bank vs Sks Power Generation ... on 22 November, 2022
Bench: K.R. Sriram, Kamal Khata
             Digitally signed by
JAYARAJAN    JAYARAJAN
             ANJAKULATH
ANJAKULATH   NAIR
NAIR         Date: 2022.11.23
             15:28:59 +0530




                                                            1/3            30 COMAP-144.22.odt


                                     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                         ORDINARY ORIGINAL CIVIL JURISDICTION
                                                 IN ITS COMMERCIAL DIVISION
                                           COMMERCIAL APPEAL NO.144 OF 2022
                                                                  IN
                                          SUMMONS FOR JUDGMENT NO.42 OF 2021
                                                             WITH
                                         INTERIM APPLICATION (L) NO.27867 OF 2021
                                                             WITH
                                         INTERIM APPLICATION (L) NO.24717 OF 2021
                                                             WITH
                                         INTERIM APPLICATION (L) NO.7302 OF 2022
                                                             WITH
                                         INTERIM APPLICATION (L) NO.20306 OF 2022
                                                             WITH
                                                   APPEAL (L) NO.29826 OF 2021
                                                                  IN
                                          SUMMONS FOR JUDGMENT NO.42 OF 2021
                                                             WITH
                                         INTERIM APPLICATION (L) NO.31850 OF 2021


                                   Canara Bank                         ]   ...        Appellant

                                             Vs.

                                   SKS Power Generation (Chhattisgarh) ]
                                   Ltd.                                ]   ...      Respondent

                                   AJN
                              2/3             30 COMAP-144.22.odt


                              WITH
                    APPEAL (L) NO.29826 OF 2021
                              WITH
      INTERIM APPLICATION (L) NO.31868 OF 2021
                              WITH
      INTERIM APPLICATION (L) NO.31840 OF 2021

Cethar Ltd.                             ]    ...        Appellant

              Vs.

SKS Power Generation (Chhattisgarh) ]
Ltd. & Anr.                         ]        ...      Respondents

                             ...
Mr. Abhinav Chandrachud with Mr. Nishit Dhruva, Mr. Prakash
Shinde, Ms. Niyati Merchant, Mr. Yash Dhruva and Mr. Harsh
Sheth i/b MDP & Partners for the appellant in Commercial
Appeal No.144 of 2022.

Mr. P. Rajan i/b Ms. Rama Subbramanian for appellant in Appeal
(L) No29826 of 2021 and for applicant in Interim Application
(L) Nos.31850 of 2021, 31868 of 2021 and 31840 of 2021.

Mr. V. Dhond, senior counsel with Mr. Rohan Kelkar with Ms.
Vinodini Srinivasan and Ms. Poorva Garg i/b Mulla & Mulla &
Craigie Blunt & Caroe for respondents.

Mr. Akshay Petkar for the applicant in IA No.20306 of 2022.
                               ...
                          CORAM : K.R. SHRIRAM &
                                  KAMAL KHATA, JJ.

DATED : 22ND NOVEMBER, 2022.

AJN 3/3 30 COMAP-144.22.odt

P.C.:-

Stand over to 24/11/2022 under caption "For Direction".

[KAMAL KHATA, J.] [K.R. SHRIRAM, J.]

AJN

 
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