Yoginder Sharma vs The Director Of Revenue ...
2022 Latest Caselaw 11497 Bom

                                                                         911-crwp4655-2021.doc


                      AGK
                            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                 CRIMINAL APPELLATE JURISDICTION

                                     WRIT PETITION NO.4655 OF 2021


                      Yoginder Sharma                             ... Petitioner
                                  V/s.
                      Director of Revenue Intelligence            ...
                      & Anr.                                          Respondents


                      Mr. A.P. Mundargi, Senior Advocate with Mr. Mandar
                      M. Goswami for the petitioner.
                      Ms. Ruju Thakker for respondent no.1.
                      Mr. R.M. Pethe, APP for the State.
         Digitally
         signed by
         ATUL
ATUL     GANESH
GANESH   KULKARNI
KULKARNI Date:


                                                   CORAM : AMIT BORKAR, J.

2022.11.14 10:31:28 +0530

DATED : NOVEMBER 11, 2022 P.C.:

1. Hearing stands concluded; judgment is reserved.

2. Learned advocate for the respective parties shall submit short notes of submissions and compilation of judgments by one week from today.

(AMIT BORKAR, J.)