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The Divisional Manager,United ... vs Mr. Ravindra Shamrao Desai And Ors
2022 Latest Caselaw 11492 Bom

Citation : 2022 Latest Caselaw 11492 Bom
Judgement Date : 11 November, 2022

Bombay High Court
The Divisional Manager,United ... vs Mr. Ravindra Shamrao Desai And Ors on 11 November, 2022
Bench: Anuja Prabhudessai
                                                                               4-ii-caf 4037-16.doc


                       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                               CIVIL APPELLATE JURISDICTION

                                    CIVIL APPLICATION NO. 4037 OF 2016
                                                    IN
                                     FIRST APPEAL (ST) NO. 291 OF 2013


             The Divisional Manager,
             United India Insurance Co. Ltd.                                 ..Applicant.
                                v/s.

             Mr. Ravindra Shamarao Desai & Ors.                              ..Respondents


             Mr. Abhijit Joshi for the Appellant/Applicant.


                                                 CORAM : ANUJA PRABHUDESSAI, J.

DATED : 11th NOVEMBER, 2022.

P.C.

1. Appellant to deposit the entire compensation, as per the impugned

judgment and award within four weeks.

2. Stand over to 09.12.2022.

(ANUJA PRABHUDESSAI, J.)

P P SALGAONKAR 1 of 1

 
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