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Asif Bhamla vs Abk Industries Ltd. And 2 Ors
2022 Latest Caselaw 11455 Bom

Citation : 2022 Latest Caselaw 11455 Bom
Judgement Date : 10 November, 2022

Bombay High Court
Asif Bhamla vs Abk Industries Ltd. And 2 Ors on 10 November, 2022
Bench: B.P. Colabawalla
 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

EXECUTION APPLICATION LODGING NO. 1840 OF 2022

 Asif Bhamla                                               ....PETITIONER
             V/S
 Abk Industries Ltd. And 2 Ors                           ....RESPONDENT

Indrajeet i/b DINESH MEHTA for applicant Radhika C. for Judgment Debtor

CORAM : HON'BLE SHRI JUSTICE B.P.

COLABAWALLA J DATE : 10th November, 2022 P.C. :

No orders.

( ASSOCIATE )

Page 1/1

 
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