Aditya Birla Sun Life Insurance ... vs The Insurance Ombudsman Goa, ...
2022 Latest Caselaw 4854 Bom

Citation : 2022 Latest Caselaw 4854 Bom
Judgement Date : 5 May, 2022

Bombay High Court

Aditya Birla Sun Life Insurance ... vs The Insurance Ombudsman Goa, ... on 5 May, 2022

Bench: G. S. Kulkarni

sat                                                                901. wp 7804-2021



                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                         CIVIL APPELLATE JURISDICTION

                        WRIT PETITION NO. 7804 OF 2021

      Aditya Birla Sun Life Insurance Co.Ltd.                 ...Petitioner
            vs.
      The Insurance Ombudsman Goa, Mumbai & Anr.              ...Respondent

      Mr.Rushabh Vidyarthik with Ishita Bhole i/b. Asim Vidyarthi for Petitioner.
      Mr.Kunal Mehta with Gautam Sahni i/b. Vesta Legal for Respondent No.2.


                                     CORAM : G. S. KULKARNI, J.

DATED : 5 MAY 2022

P.C. :

. S.O. beyond vacation for pronouncement of judgment.

(G.S. KULKARNI, J.)

Download the LatestLaws.com Mobile App