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Dilip Pandurang Thopate vs Ashokrao V Thopate And Ors
2022 Latest Caselaw 4681 Bom

Citation : 2022 Latest Caselaw 4681 Bom
Judgement Date : 2 May, 2022

Bombay High Court
Dilip Pandurang Thopate vs Ashokrao V Thopate And Ors on 2 May, 2022
Bench: A.S. Gadkari
                              Osk                                                   64-Wp-1510-2022.odt



                                          IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                                                   CIVIL APPELLATE JURISDICTION

                                               CIVIL WRIT PETITION NO. 1510 OF 2022

                              Dilip Pandurang Thopate                             ... Petitioner
                                     V/s.
                              Ashokrao V. Thopate & Ors.                          ... Respondents


                              Mr.A.Y. Sakhare, Senior Advocate a/w. Mr.S.S. Patwardhan and Mr.Bhooshan
                              Mandlik for Petitioner.
                              Mr.Vishwajeet Sawant, Senior Advocate i/b. Mr.Ajay Joshi for Respondent
                              No.1.
                              Mr.Deelip Patil Bankar, Chief Standing Counsel a/w. Ms.Pooja Patil for
                              Respondent No.3.


                                                                 CORAM : A.S. GADKARI, J.

DATE : 2nd May 2022.

P.C. :

1. Closed for Orders.

2. Ad-interim relief, if any granted earlier, to continue till

pronouncement of Judgment/Order.

[A.S. GADKARI, J.]

Digitally signed by OMKAR SHIVAHAR OMKAR KUMBHAKARN SHIVAHAR KUMBHAKARN Date:

2022.05.02 18:38:37 +0530

 
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