Dilip Bhagwan Bade vs The State Of Maharashtra
2022 Latest Caselaw 4677 Bom

                                                      Cri. Appln. No.1594/2022
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           IN THE HIGH COURT OF JUDICATURE OF BOMBAY
                               BENCH AT AURANGABAD


              CRIMINAL APPLICATION NO.1594 OF 2022 IN
                  CRIMINAL APPEAL NO.351 OF 2022


 Dilip s/o Bhagwan Bade                              ... APPLICANT

          VERSUS

 The State of Maharashtra                            ... RESPONDENT

                              .......
 Mr. S.R. Andhale, Advocate for applicant
 Mrs. G.L. Deshpande, A.P.P. for respondent
                              .......

                                  CORAM :       R. G. AVACHAT, J.
                                  DATE :        2nd MAY, 2022.
 PER COURT :


                  Heard.



 2.               The applicant has been convicted for the offence

 punishable under Sections 324, 323, 337, 354-D, 504, 506 of

 the Indian Penal Code read with Section 8 of the Protection of

 Children from Sexual Offences Act and sentenced to various

 terms of sentences.             The maximum sentence imposed upon

 the applicant is rigorous imprisonment for one year with fine

 of Rs.2000/-, in default to suffer S.I. for one month.



 3.               Considering it to be a short term sentence, and




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                                                 Cri. Appln. No.1594/2022
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 the fact that the appeal is not likely to come up for final

 hearing in near future, I am inclined to allow the application.

 Hence the order :



                               ORDER

(i) The application is allowed. Pending the appeal, the

substantive sentences imposed by learned Additional Sessions

Judge, Ahmednagar, by judgment and order dated 11/4/2022,

passed in Special Case No.272/2019 is suspended and the

applicant shall be released on bail on his executing P.R. bond

in the sum of Rs.15,000/- (Rupees fifteen thousand) with one

surety in the like amount.

( R. G. AVACHAT ) JUDGE

fmp/-