Neville Wadia vs Hungry And Foolish Intellectual ...
2022 Latest Caselaw 3498 Bom

                                                                         25-ial-24954-2021-comssl-24947-2021.doc




                                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                     ORDINARY ORIGINAL CIVIL JURISDICTION
                                          IN ITS COMMERCIAL DIVISION

                                   INTERIM APPLICATION (L.) NO. 24954 OF 2021
         Digitally
         signed by
         SHRADDHA
                                                      IN
SHRADDHA KAMLESH
KAMLESH  TALEKAR                COMMERCIAL SUMMARY SUIT (L.) NO. 24947 OF 2021
TALEKAR  Date:
         2022.03.31

                        Neville Wadia                                   ...Applicant
         17:05:54
         +0530



                        In the matter between :

                        Neville Wadia                         ...Plaintiff
                              vs.
                        Hungry and Foolish Intellectual
                        Properties Private Limited            ...Defendant
                              And
                        The Golden Square                     ...Respondent
                                                      *****
                        Mr.Malcom Siganporia i/b Vikram Philip and Associates for
                        applicant/plaintiff.
                        Mr. Shanay Shah a/w. Mr.Ali Kazmi a/w. Adv. Farzeen Shaikh i/b
                        AAK Legal for defendant.

                                            CORAM : N. J. JAMADAR, J.

DATE : 30th MARCH, 2022 P.C.:

1. Heard the learned counsels for the parties.

2. Summons for Judgment (L.) No. 3109 of 2022 is not on

Board. With the consent of the learned counsels, taken up for

hearing.

3. The learned counsel for the plaintiff has tendered an

affidavit-in-rejoinder to the summons for judgment.

4. The affidavit-in-rejoinder is taken on record.

Shraddha Talekar, PS 1/2 25-ial-24954-2021-comssl-24947-2021.doc

5. List on 27th April 2022, along with Summons for Judgment

(L.) No. 3109 of 2022.

                                                     (N. J. JAMADAR, J.)




Shraddha Talekar, PS                                                                         2/2