Ashok Daulatraj Bafna vs The Assessing Officer Of Income ...
2022 Latest Caselaw 3036 Bom

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MEERA    MAHESH
                                                        1/1                         912-3886-21.doc
MAHESH   JADHAV
         Date:
JADHAV   2022.03.29
         11:12:41 +0530
                                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                    ORDINARY ORIGINAL CIVIL JURISDICTION
                                        WRIT PETITION NO. 3886 OF 2021

                Ashok Daulatraj Bafna                                      ....Petitioner
                      V/s.
                The Assessing Officer, Income Tax Officer
                Ward 19(1)(1)                                              ...Respondent

                                                        ----

Mr. Mayur V. Faria for Petitioner Mr. Sham Walve for Respondent

----

CORAM : K.R. SHRIRAM & N.R. BORKAR, JJ DATED : 28th MARCH 2022

P.C. :

1 Similar petitions have been heard and judgment is reserved.

Therefore, stand over to 11th April 2022.

2 Until the next date, no further steps to be taken on the impugned

notice.

(N. R. BORKAR, J.) (K.R. SHRIRAM, J.)

Meera Jadhav