Pr. Commissioner Of Income Tax-6 vs Birla Sun Life Insurance Co. Ltd
2022 Latest Caselaw 2982 Bom

Citation : 2022 Latest Caselaw 2982 Bom
Judgement Date : 25 March, 2022

Bombay High Court

Pr. Commissioner Of Income Tax-6 vs Birla Sun Life Insurance Co. Ltd on 25 March, 2022

Bench: K.R. Sriram, N. R. Borkar

                                                                       463-os-itxa-124-18.doc

         Digitally
         signed by       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
         DINESH
DINESH   SADANAND            ORDINARY ORIGINAL CIVIL JURISDICTION
SADANAND SHERLA
SHERLA   Date:
         2022.03.25
                              INCOME TAX APPEAL NO. 124 OF 2018
         15:25:49
         +0500
                  Pr. Commissioner of Income Tax-6                   ... Appellant
                        V/s.
                  Birla Sun Life Insurance Co. Ltd.                  ... Respondent

                                         ----------------
                  Mr. Akhileshwar Sharma for the Appellant.
                  Mr. Madhu Agrawal i/b Mr. Atul K. Jasani for the Respondent.
                                         ----------------

                                            CORAM :         K.R. SHRIRAM &
                                                            N.R. BORKAR, JJ.

                                             DATE       :   MARCH 25, 2022.

                  P.C.

                  1]        Mr. Sharma submits that the questions of law proposed

in this appeal are covered by the judgment of this Court in

Commissioner of Income Tax-1, Mumbai v/s. Life

Insurance Corporation, India Pvt. Ltd.1.

2] In view thereof, appeal disposed.




                         (N.R. BORKAR, J.)                   (K.R. SHRIRAM, J.)




                  1    (2011)12 taxmann.com 388 (Bom)

                  Dinesh Sherla                                                                 1/1