Kp Gems Pvt. Ltd vs Income Tax Officer Ward 2 (1) Thane ...
2022 Latest Caselaw 2940 Bom

          Digitally signed
          by GAURI
GAURI     AMIT
AMIT      GAEKWAD                                     1/1                       WPL-8611-2022.doc

GAEKWAD   Date:
          2022.03.25
          17:14:50 +0530
                                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                    ORDINARY ORIGINAL CIVIL JURISDICTION
                                     WRIT PETITION (L) NO.8611 OF 2022
             KP Gems Private Limited                         ....Petitioner
                         V/s.
             Income Tax Officer, Ward 2(1) & Ors.      ....Respondents
                                            ----
             Ms. Hetal Laghave i/b. Ms. Rutuja N. Pawar for petitioner.
                                            ----
                                                    CORAM : K.R. SHRIRAM &
                                                              N.R. BORKAR, JJ.

DATED : 24th MARCH 2022

P.C.:

1 Not on board. Upon mentioning taken on board.

2 Similar petitions have been heard and judgment is reserved.

Therefore, this petition to be listed on 11th April 2022.

3 Until the next date, no further steps to be taken on the

impugned notice dated 8th April 2021.

(N.R. BORKAR, J.) (K.R. SHRIRAM, J.)

Gauri Gaekwad