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M/S. Vijaya Paints Pvt. Ltd Thr. ... vs Rupee Co-Op. Bank Ltd
2022 Latest Caselaw 2879 Bom

Citation : 2022 Latest Caselaw 2879 Bom
Judgement Date : 23 March, 2022

Bombay High Court
M/S. Vijaya Paints Pvt. Ltd Thr. ... vs Rupee Co-Op. Bank Ltd on 23 March, 2022
Bench: A.S. Gadkari
                             Osk                                                       38-Ia-1597-2022.odt



                                          IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                                                    CIVIL APPELLATE JURISDICTION

                                               INTERIM APPLICATION NO. 1597 OF 2022
                                                                 IN
                                                CIVIL WRIT PETITION NO. 3587 OF 2018

                             M/s. Vijaya Paints Pvt. Ltd.                     ... Applicant

                             In the matter between
                             Rupee Co-Op. Bank Ltd.                           ... Petitioner
                                    V/s.
                             M/s. Vijaya Paints Pvt. Ltd. & Ors.              ... Respondents


                             Mr.S.S. Kanetkar a/w. Mr.Aadesh Patil for Applicant in IA/1597/2022 and for
                             Respondent No.1 in WP/3587/2018.
                             Mr.Pratap Patil i/b. Sanjay Natu Law Office for Petitioner.


                                                                   CORAM : A.S. GADKARI, J.

DATE : 23rd March 2022.

P.C. :

1. In view of liberty granted to the Applicant/Original Respondent

No.1 as per para No.42(d) of the Judgment dated 2 nd May 2019 in Writ

Petition No. 3587 of 2018, the Applicant/Original Respondent No.1 is

permitted to withdraw the said amount mentioned therein unconditionally.

2. In view thereof, Application is allowed in terms of prayer Clause

(a).

[A.S. GADKARI, J.] Digitally signed by OMKAR OMKAR SHIVAHAR SHIVAHAR KUMBHAKARN KUMBHAKARN Date: 2022.03.24 19:27:11 +0530 1/1

 
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