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Ram Vithoba Jagdale And Othres vs Ganpati Rama Jagdale And Others
2022 Latest Caselaw 2877 Bom

Citation : 2022 Latest Caselaw 2877 Bom
Judgement Date : 23 March, 2022

Bombay High Court
Ram Vithoba Jagdale And Othres vs Ganpati Rama Jagdale And Others on 23 March, 2022
Bench: Mangesh S. Patil
                                                             935 SA 10 OF 2022.odt

                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                            BENCH AT AURANGABAD

                           935 SECOND APPEAL NO.10 OF 2022
                           WITH CA/331/2022 IN SA/10/2022

                      RAM VITHOBA JAGDALE AND OTHRES
                                      VERSUS
                     GANPATI RAMA JAGDALE AND OTHERS
                                          ...
                 Advocate for Appellants : Mr. Kulkarni Ashutosh S.

                              CORAM           : MANGESH S. PATIL, J.
                              DATE            : 23.03.2022.


PER COURT :

         Heard.

2. This is a second appeal by the original plaintiffs whose suit for partition was decreed by the trial court but its judgment and decree is quashed and set aside by the lower appellate court by the judgment under challenge.

3. Issue notice to the respondents, returnable on 04.05.2022.

(MANGESH S. PATIL, J.) mkd/-

 
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