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Aneeta Kadam vs Income Tax Officer Ward 34(1)(1) ...
2022 Latest Caselaw 2873 Bom

Citation : 2022 Latest Caselaw 2873 Bom
Judgement Date : 23 March, 2022

Bombay High Court
Aneeta Kadam vs Income Tax Officer Ward 34(1)(1) ... on 23 March, 2022
Bench: K.R. Sriram, N. R. Borkar
                  Digitally signed
                  by CHITRA
     CHITRA       SANJAY
     SANJAY       SONAWANE
     SONAWANE     Date:
                  2022.03.25                       1                     WPL-6507-2022.odt
                  16:20:07 +0530




                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                            CIVIL APPELLATE JURISDICTION

                                 WRIT PETITION (ST)NO.6507 OF 2022

Aneeta Kadam                                       ....     Petitioner.
            Vs.
Income Tax Officer,
Ward 34(1)(1),Mumbai & Anr.                        ....   Respondents.
                                         -------
Mr.Shreyas Shrivastava for petitioner.
                               ---------

                                         CORAM : K.R. SHRIRAM &
                                                 N.R.BORKAR, JJ.
                                         DATE          : 23rd MARCH, 2022.

P.C.:

1. Not on board. Upon mentioning taken on board.

2. Since we have heard similar petitions in which Judgment is reserved,

stand over to 11.04.2022.

3. In the meanwhile, until the next date, no further steps to be taken on

the impugned notice dated 20.04.2021.

(N.R. BORKAR, J.) (K.R.SHRIRAM, J.)

Chitra Sonawane 2 WPL-6507-2022.odt

Chitra Sonawane

 
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