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Bernard Sequeira S/O Nicholas ... vs Income Tax Officer, Ward ...
2022 Latest Caselaw 2869 Bom

Citation : 2022 Latest Caselaw 2869 Bom
Judgement Date : 23 March, 2022

Bombay High Court
Bernard Sequeira S/O Nicholas ... vs Income Tax Officer, Ward ... on 23 March, 2022
Bench: K.R. Sriram, N. R. Borkar
             Digitally signed
             by CHITRA
CHITRA       SANJAY
SANJAY       SONAWANE
SONAWANE     Date:
             2022.03.25                           1                     WPL-7880-2022.odt
             16:21:54 +0530




                    IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                          ORDINARY ORIGINAL CIVIL JURISDICTION

                                WRIT PETITION (ST)NO.7880 OF 2022

  Bernard Sequeira                                ....     Petitioner.
              Vs.
  Income Tax Officer,
  Ward 22(1)(1),Mumbai & Ors.                     ....   Respondents.
                                        -------
  Mr.Ranit Basu for petitioner.
                                        ---------

                                        CORAM : K.R. SHRIRAM &
                                                N.R.BORKAR, JJ.
                                        DATE          : 23rd MARCH, 2022.

  P.C.:

1. Not on board. Upon mentioning taken on board.

2. Since we have heard similar petitions in which Judgment is reserved,

stand over to 11.04.2022.

3. In the meanwhile, until the next date, no further steps to be taken on

the impugned notice dated 28.04.2021.

(N.R. BORKAR, J.) (K.R.SHRIRAM, J.)

Chitra Sonawane 2 WPL-7880-2022.odt

Chitra Sonawane

 
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