Janhvi Samvit Kanoria vs Income-Tax Officer Int. Tax Ward ...
2022 Latest Caselaw 2855 Bom

             Digitally signed
             by CHITRA
CHITRA       SANJAY
SANJAY       SONAWANE
SONAWANE     Date:
             2022.03.25
             18:50:05 +0530
                                             1                  932-WPL-8519-2022.odt



                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                        ORDINARY ORIGINAL CIVIL JURISDICTION

                                WRIT PETITION (ST) NO.8519 OF 2022

Janhvi Samvit Kanoria                                    ....      Petitioner.
             Vs.
Income Tax Officer, International
Tax, Ward 3(1)(1) & Ors.                                 ....    Respondents.
                               ---------
Ms Jinal Shah for petitioner.
Mr.Suresh Kumar for respondents.
                              ---------

                                        CORAM : K.R. SHRIRAM &
                                                N.R.BORKAR, JJ.

                                         DATE    : 23rd MARCH, 2022.

P.C.:

1. Since we have heard similar petitions in which Judgment is reserved,

stand over to 11.04.2022.

2. In the meanwhile, until the next date, no further steps to be taken on

the impugned notice dated 29.06.2021.

(N.R. BORKAR, J.) (K.R.SHRIRAM, J.)

Chitra Sonawane 2 932-WPL-8519-2022.odt

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