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Manish S/O Amrachand Mehta vs The General Manager, Central Bank ...
2022 Latest Caselaw 2797 Bom

Citation : 2022 Latest Caselaw 2797 Bom
Judgement Date : 22 March, 2022

Bombay High Court
Manish S/O Amrachand Mehta vs The General Manager, Central Bank ... on 22 March, 2022
Bench: A.S. Chandurkar, Mukulika Shrikant Jawalkar
 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              BENCH AT NAGPUR
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 6434 OF 2019

 Manish S/o Amrachand Mehta                    ....PETITIONER
            V/S
 The General Manager, Central Bank Of India,....RESPONDENT

Nagpur And Another

ATUL PANDE for Petitioner U.N.& S.N. FULADI for Respondent

CORAM : HON'BLE SHRI JUSTICE A.S. CHANDURKAR & HON'BLE SMT. JUSTICE M. S. JAWALKAR, JJ DATE : 22nd March, 2022 P.C. :

Heard Mr. Atul Pande, Adv. for Petitioner, S/Shri U.N. & S.N. Fuladi, Advs. for Respondents No.1 & 2. CLOSED FOR JUDGMENT.

( FOR REGISTRAR JUDICIAL )

Page 1/1

 
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