Faraz Nawab Malik vs Income Tax Officer Ward 22(1)(1), ...
2022 Latest Caselaw 2778 Bom

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 PURTI
 PRASAD
 PARAB
Digitally signed by
PURTI PRASAD
PARAB                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
Date: 2022.03.24
17:21:19 +0530                ORDINARY ORIGINAL CIVIL JURISDICTION

                                 WRIT PETITION (L) NO. 8609 OF 2022

           Faraz Nawab Malik                                          ...Petitioner
                V/s.
           Income Tax Officer, Ward 22(1)(1) Mumbai & Ors.            ...Respondents

                                                  ----

Mr. Kartik Vig for Petitioner

----

CORAM : K.R. SHRIRAM & N.R. BORKAR, JJ DATED : 22nd MARCH 2022

P.C. :

1 Not on board. Upon mentioning taken on board.

2 Similar petitions have been heard and judgment is reserved.

Therefore, stand over to 11th April 2022.

3 Until the next date, no further steps to be taken on the impugned

notice dated 28th April 2021.

(N. R. BORKAR, J.) (K.R. SHRIRAM, J.)

Purti Parab