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Globeop Holding Company ... vs Assistant Commissioner Of Income ...
2022 Latest Caselaw 2775 Bom

Citation : 2022 Latest Caselaw 2775 Bom
Judgement Date : 22 March, 2022

Bombay High Court
Globeop Holding Company ... vs Assistant Commissioner Of Income ... on 22 March, 2022
Bench: K.R. Sriram, N. R. Borkar
                                                  1/1                        pro-wpl-8895-22.doc
 PURTI
 PRASAD
 PARAB
Digitally signed by
PURTI PRASAD
PARAB                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
Date: 2022.03.24
17:21:15 +0530                ORDINARY ORIGINAL CIVIL JURISDICTION

                                 WRIT PETITION (L) NO. 8895 OF 2022

           GlobeOp Holding Company (Mauritius) Pvt Ltd.               ....Petitioner
                  V/s.
           Assistant Commissioner of Income Tax (IT)
           Central Circle 2(3)(2) Mumbai & Ors.                       ...Respondents

                                                  ----

Mr. Atul K. Jasani for Petitioner

----

CORAM : K.R. SHRIRAM & N.R. BORKAR, JJ DATED : 22nd MARCH 2022

P.C. :

1 Not on board. Upon mentioning taken on board.

2 Similar petitions have been heard and judgment is reserved.

Therefore, stand over to 11th April 2022.

3 Until the next date, no further steps to be taken on the impugned

notice dated 30th June 2021.

(N. R. BORKAR, J.) (K.R. SHRIRAM, J.)

Purti Parab

 
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