Mahimkar Builders And Developers ... vs Dayanand Laxman Shetty And Anr
2022 Latest Caselaw 2589 Bom

                                 1/1                      21 SA 241-21.doc


         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     CIVIL APPELLATE JURISDICTION
                    SECOND APPEAL NO.241 OF 2021
                                WITH
                 INTERIM APPLICATION NO. 2463 OF 2021



Mahimkar Builders and Developers
Pvt.Ltd.                                     ..     Appellant

                       Versus

Dayanand Laxman Shetty & Ors.                ..     Respondents


                                       ...

Mr.Dharam Jumani with Mr.Mihir Nerurkar and Mr.Tushar
Kadam i/b MDP and Partners for the Appellant.
Mr.Jamsheed Master i/b Ms.Natasha Bhat for the Respondent
Nos.1 and 2.
                                       ...

                          CORAM: BHARATI DANGRE, J.

DATED : 15th MARCH, 2022

P.C:-

1. The learned counsel for respondent Nos.1 and 2 seeks some time to respond to the interim application, seeking stay to the impugned judgment.

2. Re-notify for 22/03/2022.

( SMT. BHARATI DANGRE, J.)

M.M.Salgaonkar