Pramod V. Bhatre vs The Life Insurance Corporation Of ...
2022 Latest Caselaw 2484 Bom

                                                                             909. wp 1345.22.doc


                                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
         Digitally signed
         by URMILA
                                     ORDINARY ORIGINAL CIVIL JURISDICTION
URMILA   PRAMOD
PRAMOD   INGALE
         Date:
INGALE   2022.03.11

                                                WRIT PETITION NO. 1345 OF 2022
         18:01:09 +0530




                            Pramod V. Bhatre                              .. Petitioner
                                 Vs.
                            The Life Insurance Corporation of
                            India and ors.                                .. Respondents


                            Mr. Prathamesh B. Bhargude a/w Mr. Sumit Sonare, for the
                            Petitioner.
                            Mr. Ajay Khaire, for the Respondents.


                                                       CORAM: DIPANKAR DATTA, CJ &
                                                              M. S. KARNIK, J.

DATE: MARCH 11, 2022

P.C.:

Hearing concluded; judgment is reserved.

(M. S. KARNIK, J.) (CHIEF JUSTICE)

Urmila Inglae, PS