Eknath Chandrabhan Ghogare vs Radhakrishna Eknathrao Vikhe ...
2022 Latest Caselaw 2441 Bom

                                       1                         P-CA-12644-15+1.odt



              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                          BENCH AT AURANGABAD

                      CIVIL APPLICATION NO. 12644 OF 2015
                                       IN
                       ELECTION PETITION NO. 19 OF 2009
                                      AND
                        APPLICATION/EPAP NO. 44 OF 2015
                                       IN
                       ELECTION PETITION NO. 19 OF 2009

                EKNATH S/O CHANDRABHAN GHOGARE
                                 VERSUS
             RADHAKRISHNA S/O EKNATHRAO VIKHE PATIL
                                    ...
               Advocate for applicant : Mr. Ajinkay Kale h/f
                                         Mr. S.B. Talekar
        Advocate for respondent : Mr. V. D. Hon Senior Advocate i/by
                                 Mr. A.V. Hon
                                   ....

                                   CORAM :     S. V. GANGAPURWALA, J.

                                  DATE      : 10th MARCH, 2022

PER COURT :-

1. In fact, election petition is already disposed of under judgment and order of this Court dated 29th June, 2018, the Civil Applications remained to be disposed of.

2. In view of the fact that election petition is already disposed of, the civil applications do not survive and the same also stand disposed of.

( S.V. GANGAPURWALA ) JUDGE

mtk