Aegis Limited vs Deputy Commissioner Of Income - ...
2022 Latest Caselaw 2404 Bom

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         MEERA                                     1/1                       pro4-wpl-6720-22.doc
MEERA    MAHESH
MAHESH   JADHAV
JADHAV   Date:
         2022.03.10
         10:45:39
         +0530

                              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                 ORDINARY ORIGINAL CIVIL JURISDICTION
                                   WRIT PETITION (L) NO.6720 OF 2022

             AEGIS Ltd. Mumbai                              ....Petitioner
                       V/s.

             Deputy Commissioner of Income Tax
             Circle 6(1)(1) Mumbai & Ors.                   ...Respondents

                                                   ----

Mr. Sameer G. Dalal for Petitioner

----

CORAM : K.R. SHRIRAM & N.J. JAMADAR, JJ DATED : 9th MARCH 2022

P.C. :

1 Not on board. Upon mentioning taken on board.

2 Similar petitions have been heard and judgment is reserved.

Therefore, stand over to 11th April 2022.

3 Until the next date, no further steps to be taken on the impugned

notice dated 6th April 2021.

(N. J. JAMADAR, J.) (K.R. SHRIRAM, J.)

Meera Jadhav