Janikrao S/O Dinbaji Hadke vs Vasant S/O Ajabrao Deshmukh And 2 ...
2022 Latest Caselaw 2274 Bom

                                                                                            (1)                                                 3.cri.appeal.575.2011

                                         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                   NAGPUR BENCH : NAGPUR

                                                           CRIMINAL APPEAL NO.575 OF 2011

                                                                Janikrao s/o Dinbaji Hadke
                                                                            Vs.
                                                         Vasant s/o Ajabrao Deshmukh and others
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           Office Notes, Office Memoranda of Coram,                                                                       Court's or Judge's orders
           appearances, Court's orders of directions
           and Registrar's orders
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                        Mr. Rahul Dharmadhikari, Advocate for appellant.


                                                                                        CORAM :                     AVINASH G. GHAROTE, J.

DATE : 07/03/2022

Mr. Dharmadhikari, learned counsel for the appellant submits, that the appellant Janikrao Dinbaji Hadke has passed away on 3.3.2020 and he has no instructions from the legal heirs. Considering that, the appeal is from acquittal by the Judgment dated 23.2.2011, the appeal stands dismissed.

JUDGE Sarkate

Digitally signed byANANT R SARKATE Signing Date:07.03.2022 19:02