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M/S Oshiwara Land Development ... vs The State Of Maharashtra Through ...
2022 Latest Caselaw 2272 Bom

Citation : 2022 Latest Caselaw 2272 Bom
Judgement Date : 7 March, 2022

Bombay High Court
M/S Oshiwara Land Development ... vs The State Of Maharashtra Through ... on 7 March, 2022
Bench: A.A. Sayed, Prakash Deu Naik
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          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              ORDINARY ORIGINAL CIVIL JURISDICTION

                   WRIT PETITION NO.172 OF 2016

M/s Oshiwara Land Development
Company Pvt Ltd.                              ....Petitioners
     V/S
The State Of Maharashtra Through
The Principal Secretary & Ors                 ....Respondents


                              WITH
                  WRIT PETITION NO. 1179 OF 2018

Pankaj Unit No. 1 Housing Development
Company Private Limited & Ors.                ....Petitioners
      V/S
Municipal Corporation Of Greater Mumbai
& Ors.                                        ....Respondents


Mr. Kunal Dwarkadas a/w Mr. Anirudh Hariani i/b M/s. Mahimtura & Co. for
the Petitioners in WP 1179 of 2018.
Mr. Kunal Dwarkadas, Mr. Ayaz Bilawala and Mr. Yogesh Gaikwad i/b
M/s Bilawala & Co. for the Petitioners in WP 172 of 2016.
Ms. Oorja Dhond i/b Mr. S.K. Sonawane for the Respondent - MCGM in
WP/172/2016.
Mr. Girish Godbole a/w Ms. Oorja Dhond i/b Mr. S.K. Sonawane for the
Respondent - MCGM in WP/1179/2018.
Mr. Amit Shastri, AGP for the Respondent No.1/State in WP 172 of 2016
and for Respondent Nos.2 and 5/State in WP No.1179 of 2016.

                                   ...

                       CORAM : A.A. SAYED &
                               PRAKASH D. NAIK, JJ.
                       DATE : 07 MARCH 2022.
                               (IN CHAMBER AT 2.10 P.M.)




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         ORDER:

The above Petitions are listed today for directions. We have informed

learned Counsel for the parties that we will pronouncing the judgment

shortly.

(PRAKASH D. NAIK, J.) (A.A. SAYED, J.) katkam

Digitally signed by SUDARSHAN SUDARSHAN RAJALINGAM RAJALINGAM KATKAM KATKAM Date:

2022.03.08 20:03:00 +0530

 
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