Duneshwar Suryabhan Pathe And ... vs State Of Maharashtra, Through ...
2022 Latest Caselaw 2201 Bom

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              BENCH AT NAGPUR
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 2997 OF 2020
                              In
                        STAMP NO. OF

 Duneshwar Suryabhan Pathe And Others        ....PETITIONER
             V/S
 State Of Maharashtra, Through Secretary, ....RESPONDENT

Ministry Of Revenue And Forests, Mumbai And Others

S.V. BHUTADA for Petitioner Mrs. M.H. DESHMUKH, AGP for Respondent No.1 to 3, Mr. ANAND PARCHURE for Respondent No.4, Mr. J.B. KASAT for Respondent No.5 & 6, Mr. D.D. KHEDIKAR h/f GIRISH KUNTE for Respondent No.7.

CLOSED FOR JUDGMENT/ORDERS.

CORAM : HON'BLE SHRI JUSTICE A.S. CHANDURKAR & HON'BLE SMT. JUSTICE M. S. JAWALKAR, JJ DATE : 3rd March, 2022 P.C. :

Heard Mr. S.V. Bhutada, Adv. for Petitioner, Mrs. M.H. Deshmukh, AGP for Respondent No.1 to 3, Mr. Anand Parchure, Adv. for Respondent No.4, Mr. J.B. Kasat, Adv. for Respondent No.5 & 6, Mr. D.D. Khedikar h/f Girish Kunte, Adv. for Respondent No.7. CLOSED FOR ORDERS.

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( FOR REGISTRAR JUDICIAL )

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