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Club Aquaria Enterprises vs Sunny Hospitality
2022 Latest Caselaw 2158 Bom

Citation : 2022 Latest Caselaw 2158 Bom
Judgement Date : 2 March, 2022

Bombay High Court
Club Aquaria Enterprises vs Sunny Hospitality on 2 March, 2022
Bench: A. K. Menon
                                         IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                                               ORDINARY ORIGINAL CIVIL JURISDICTION

                                     COMMERCIAL SUMMONS FOR JUDGMENT NO.88 OF 2018
PRIYA
RAJESH                                                           IN
SOPARKAR
Digitally signed by
PRIYA RAJESH
SOPARKAR                                  COMMERCIAL SUMMARY SUIT NO.758 OF 2018
Date: 2022.03.04
10:22:32 +0530


                      Club Aquaria                                       ...        Plaintiff
                                vs.
                      Sunny Hospitality                                  ...        Defendant


                      Mr.Chirag Channai for the Plaintiff.
                      Mr.Vishwajeet V. Mohite a/w. Mr.Dipak Y. Jadhav and Mr.Shahuraj Patil for
                      the Defendant.


                                                        CORAM : A. K. MENON, J.

DATED : 2nd MARCH, 2022. P.C. :

1. Learned counsel for the plaintiff seeks time. Pleadings are complete.

2. List on 9th March, 2022 for hearing.

(A.K. MENON, J.)

17 sj 88-18 in comss 758-18.odt 1/1 p r soparkar

 
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