Sampat Bhaguji Sanap And Ors vs Smt. Sugandhabai Tukaram Nagare ...
2022 Latest Caselaw 2120 Bom

                                                                                   47 AO 850-18.doc


                                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                           CIVIL APPELLATE JURISDICTION

                                         APPEAL FROM ORDER NO. 850 OF 2018
                                                        WITH
                                         CIVIL APPLICATION NO. 1094 OF 2018

                          Sampat Bhaguji Sanap & Ors.                     ..Appellants

                                      v/s.

                          Smt. Sugandhabai T. Nagare (deceased)
                          through LRs.               .                    ..Respondents

                          Mr. Girish Agrawal for the Appellant

                                             CORAM : ANUJA PRABHUDESSAI, J.

DATED : 1st MARCH, 2022.

P.C.

1. Ld. Counsel for the Appellant states that by this Appeal the

Appellant is challenging the order dt.31.10.2018. Learned Counsel

for the Appellant states that during pendency of the Appeal, the trial

Court has decided the suit after hearing the parties and that the

Appellant has filed a fresh appeal challenging the said judgment. He

seeks time to place on record the said facts.

2. Stand over to 08.03.2022. Digitally signed

(ANUJA PRABHUDESSAI, J.) by PRASANNA P PRASANNA P SALGAONKAR SALGAONKAR Date:

           2022.03.03
           15:48:07 +0530



       P. Salgaonkar                                                                         1 of 1