M/S Royale Urbanspace Thane vs The State Of Maharashtra Thr ...
2022 Latest Caselaw 2109 Bom

Citation : 2022 Latest Caselaw 2109 Bom
Judgement Date : 1 March, 2022

Bombay High Court

M/S Royale Urbanspace Thane vs The State Of Maharashtra Thr ... on 1 March, 2022

Bench: S.J. Kathawalla, Milind N. Jadhav

                                                                                                     8. civil wp 197-22.doc

R.M. AMBERKAR
 (Private Secretary)
                                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                          CIVIL APPELLATE JURISDICTION

                                                         WRIT PETITION NO. 197 OF 2022

                       M/s. Royale Urbanspace & Ors.                                            .. Petitioners
                                 Versus
                       State of Maharashtra & Anr.                                              .. Respondents
                                                      ....................
                        Mr. Pradeep J. Thorat for the Petitioners
                        Ms. M.P. Thakur, AGP for the State
                                                                   ...................

                                                            CORAM : S.J. KATHAWALLA &
                                                                    MILIND N. JADHAV, JJ.

                                                            DATE       : MARCH 01, 2022

                       P.C.:

                       .        Learned Advocate appearing for the Petitioners has clarified before

this Court that the Survey Number shown at two places in the above Writ

Petition as "44/4" is a mistake and the same be read as "44/1". The

statement is accepted

2. For the reasons separately recorded in our Judgment also dated

01.03.2022, the above Writ Petition is allowed.



                               [ MILIND N. JADHAV, J. ]                                  [S.J. KATHAWALLA, J.]

                                      Digitally signed
                                      by RAVINDRA
                           RAVINDRA   MOHAN
                           MOHAN      AMBERKAR
                           AMBERKAR   Date:
                                      2022.03.03
                                      10:40:03 +0530




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