Bombay High Court
The State Of Maha., Thr. ... vs Dinkarvyankatrao Satnarayan ... on 30 June, 2022
Bench: A.S. Chandurkar, Urmila Sachin Phalke
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IN THE HIGH COURT OF JUDICATURE AT BOMBAY,
NAGPUR BENCH, NAGPUR
WRIT PETITION NO.3266 OF 2022
The State of Mah., thr.its Secretary, Home Department, Mantralaya, Mumbai and
ors
..vs..
Subhas Ramkrishna Moon
WITH
WRIT PETITION NO.3267 OF 2022
The State of Mah., thr.its Secretary, Home Department, Mantralaya, Mumbai and
ors
..vs..
Govardhan Bhimrao Nimbalkar
WITH
WRIT PETITION NO.3268 OF 2022
The State of Mah., thr.its Secretary, Home Department, Mantralaya, Mumbai and
ors
..vs..
Madhukar Mahadeorao Khedkar
WITH
]WRIT PETITION NO.3270 OF 2022
The State of Mah., thr.its Secretary, Home Department, Mantralaya, Mumbai and
ors
..vs..
Dinkarvyankatrao Satnarayan Dodla
WITH
]WRIT PETITION NO.3271 OF 2022
The State of Mah., thr.its Secretary, Home Department, Mantralaya, Mumbai and
ors
..vs..
Suresh Sadashivrao Raut
WITH
]WRIT PETITION NO.3272 OF 2022
The State of Mah., thr.its Secretary, Home Department, Mantralaya, Mumbai and
ors
..vs..
Mahadev Govindrao Khope
WITH
]WRIT PETITION NO.3274 OF 2022
The State of Mah., thr.its Secretary, Home Department, Mantralaya, Mumbai and
ors
..vs..
Arvind Sadashiv Shambharkar
.....2/-
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WITH
]WRIT PETITION NO.3275 OF 2022
The State of Mah., thr.its Secretary, Home Department, Mantralaya, Mumbai and
ors
..vs..
Deoratnam Mahadeo Bhushanwar
WITH
]WRIT PETITION NO.3277 OF 2022
The State of Mah., thr.its Secretary, Home Department, Mantralaya, Mumbai and
ors
..vs..
Sevakram Pundlikrao Ingole
...........................................................................................................................................................................
Office Notes, Office Memoranda of Coram,
appearances, Court orders or directions Court's or Judge's Order
and Registrar's orders
...........................................................................................................................................................................
Ms N.P.Mehta, Assistant Government Pleader for the Petitioners.
Shri A.B.Patil, Counsel for the Respondent.
CORAM : A.S.CHANDURKAR & URMILA JOSHI-PHALKE, JJ.
DATED : JUNE 30, 2022
1. Not on board. Taken on board.
2. Heard.
3. The learned Assistant Government Pleader Ms N.P.Mehta
for the petitioners points out that this Court has decided similar
challenge in Writ Petition No.5031 of 2021 ( The State of Mah., thr.its
Secretary, Home Department, Mantralaya, Mumbai-32 and ors vs.
Sadanand Nilkanthrao Thote) along with connected writ petitions on
25.1.2022. The orders impugned in these writ petitions are identical
to the orders that were impugned in those writ petitions.
4. Hence, for the reasons recorded in the judgment dated
25.1.2022, the writ petitions stand dismissed with no order as to
costs.
(URMILA JOSHI-PHALKE, J.) (A.S.CHANDURKAR, J.)
Digitally signed
!! BrWankhede !! by BHUSHAN
RANA
BHUSHAN WANKHEDE
RANA Date:
WANKHEDE 2022.07.01
17:47:12 ...../-
+0530
