Parag Jyotindra Gandhi vs Jayant Narendra Mehta And Anr
2022 Latest Caselaw 5973 Bom

                                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                    ORDINARY ORIGINAL CIVIL JURISDICTION
                                        IN ITS COMMERCIAL DIVISION

                                   SUMMONS FOR JUDGMENT NO.50 OF 2019
                                                      IN
                                 COMMERCIAL SUMMARY SUIT NO.815 OF 2018


               Parag J. Gandhi                                .. Applicant/Plaintiff
                        v/s.
               Jayant N. Mehta & Anr.                         .. Defendants



               Ms. Pinky Bhansali for the plaintiff.
               Mr. Shravan K. Giri for the defendants.


                                                        CORAM : A. K. MENON, J.

DATED : 27TH JUNE, 2022.

P.C. :

1. On behalf of the defendants, the learned counsel appearing today

has confirmed that he has received a vakalatnama with no

objection endorsement of the previous Advocate. He undertakes

to file the same in the registry on or before 28th June, 2022.

2. Hence, list on 6th July, 2022 for hearing.

Digitally signed by SANDHYA SANDHYA BHAGU

(A. K. MENON, J.) BHAGU WADHWA WADHWA Date:

2022.06.27 17:37:00 +0530

19.SJ-50-19.doc wadhwa